Citation : 2013 Latest Caselaw 759 ALL
Judgement Date : 10 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 8657 of 2013 Petitioner :- Nevraj Bhatiya And Another Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Bijai Prakash Tiwari Respondent Counsel :- C.S.C.,Vivek Varma Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
As prayed, put up on 11.4.2013.
Order Date :- 10.4.2013
P.P.
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