Ram Bilas vs Allahabad Bank
2013 Latest Caselaw 754 ALL

Citation : 2013 Latest Caselaw 754 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Ram Bilas vs Allahabad Bank on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2754 of 1993
 

 
Petitioner :- Ram Bilas
 
Respondent :- Allahabad Bank
 
Petitioner Counsel :- P.K. Khare,Satish Sharma
 
Respondent Counsel :- Mohd. Abid Ali,Lalit Shukla
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the respondent who was directed to produce the record of Bank, list on 17.4.2013 on which date record shall be produced.

Order Date :- 10.4.2013

R.U.

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