Smt. Shivrani vs State Of U.P. Thru. Prin. Secy. ...
2013 Latest Caselaw 748 ALL

Citation : 2013 Latest Caselaw 748 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Smt. Shivrani vs State Of U.P. Thru. Prin. Secy. ... on 10 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 113 of 2013
 

 
Petitioner :- Smt. Shivrani
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home Deptt. & Ors.
 
Petitioner Counsel :- D.K. Singh Somvanshi,Amrendra Singh Somvanshi
 
Respondent Counsel :- G.A.
 

 
Hon'ble Ajai Lamba,J.

Power of attorney has been filed by Sri Arvind Kumar Pandey, Advocate, on behalf of respondent nos.3 to 6.

Smt. Shivrani, the alleged detenue is present in court.

Sub Inspector Sarvendra of Police Station Pisawan, district Sitapur, is present in court. Sri Sarvendra states that a complaint had been received, however, further proceedings are pending. He prays for time.

List on 29.4.2013.

Order Date :- 10.4.2013

A.Nigam

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