Mohd. Nasiruddin vs Presiding Officer Labour Court ...
2013 Latest Caselaw 744 ALL

Citation : 2013 Latest Caselaw 744 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Mohd. Nasiruddin vs Presiding Officer Labour Court ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 5420 of 2008
 

 
Petitioner :- Mohd. Nasiruddin
 
Respondent :- Presiding Officer Labour Court Lucknow
 
Petitioner Counsel :- R.L.Verma,Mohd.Ali
 
Respondent Counsel :- C.S.C,Anil Kumar Singh,Rakesh Kumar
 

 
Hon'ble Pankaj Mithal,J.

List in the next cause list showing the name of Sri Nitin Kumar Mishra as one of the counsels for the petitioner. He may serve a copy of the rejoinder affidavit upon Sri Rakesh Kumar within three days.

Order Date :- 10.4.2013

SKS

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