Kharag Singh vs U.P.S.R.T.C. & Others
2013 Latest Caselaw 739 ALL

Citation : 2013 Latest Caselaw 739 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Kharag Singh vs U.P.S.R.T.C. & Others on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 737 of 1990
 

 
Petitioner :- Kharag Singh
 
Respondent :- U.P.S.R.T.C. & Others
 
Petitioner Counsel :- G.S.L. Verma,Amit Dwivedi,Rajiv Kumar Sinha,Vinod Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner is directed to serve copy of the restoration application upon the other side within 3 days who may file reply, if any, to the same.

The writ petition be listed again in the next week showing the name of Sri Prabhakar Tiwari as counsel for the respondents.

Order Date :- 10.4.2013

SKS

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