Shiv Prakash Tripathi [Morning ... vs U.P.State Wareshousing Corp And 2 ...
2013 Latest Caselaw 736 ALL

Citation : 2013 Latest Caselaw 736 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Shiv Prakash Tripathi [Morning ... vs U.P.State Wareshousing Corp And 2 ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7947 of 2006
 

 
Petitioner :- Shiv Prakash Tripathi [Morning List]
 
Respondent :- U.P.State Wareshousing Corp And 2 Ors.
 
Petitioner Counsel :- Anil Kumar Tiwari,A K Verma,M.P.Singh
 
Respondent Counsel :- R.K.Chuadhary,Ashutosh Singh
 

 
Hon'ble Pankaj Mithal,J.

As jointly prayed, put up on 16.4.2013.

Order Date :- 10.4.2013

R.U.

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