The Commissioner, Commercial Tax vs S/S Jitendra Singh Associates
2013 Latest Caselaw 735 ALL

Citation : 2013 Latest Caselaw 735 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

The Commissioner, Commercial Tax vs S/S Jitendra Singh Associates on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- SALES/TRADE TAX REVISION No. - 338 of 2013
 

 
Petitioner :- The Commissioner, Commercial Tax
 
Respondent :- S/S Jitendra Singh Associates
 
Petitioner Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Admit.

Issue notice.

Order Date :- 10.4.2013

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