Praveen Kumar Jha vs U.P.State Bridge Corporation ...
2013 Latest Caselaw 727 ALL

Citation : 2013 Latest Caselaw 727 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Praveen Kumar Jha vs U.P.State Bridge Corporation ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7003 of 2005
 

 
Petitioner :- Praveen Kumar Jha
 
Respondent :- U.P.State Bridge Corporation Ltd.Through Managing Director
 
Petitioner Counsel :- D.K.Tripathi
 
Respondent Counsel :- Sudeep Kumar,Shishir Jain
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 10.4.2013

R.U.

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