Ramapati Mishra {N-State} vs State Of U.P. & Others
2013 Latest Caselaw 724 ALL

Citation : 2013 Latest Caselaw 724 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Ramapati Mishra {N-State} vs State Of U.P. & Others on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 314 of 1996
 

 
Petitioner :- Ramapati Mishra {N-State}
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.G.S. Parihar,D P S Chauhan,Gopal G Tiwari,Manish Kumar,P.K. Tiwari,P.K. Trivedi
 
Respondent Counsel :- C.S.C.,U.B.Pandey,Waseequddin
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed two weeks time for filing rejoinder affidavit to the counter affidavit received today from the learned standing counsel.

List thereafter.

Order Date :- 10.4.2013

R.U.

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