Shiv Bux Singh vs State Of U.P.Through C.B.I.
2013 Latest Caselaw 711 ALL

Citation : 2013 Latest Caselaw 711 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Shiv Bux Singh vs State Of U.P.Through C.B.I. on 10 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1472 of 2013
 

 
Petitioner :- Shiv Bux Singh
 
Respondent :- State Of U.P.Through C.B.I.
 
Petitioner Counsel :- Nisar Ahmad,Pooshan Upadhyay
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Additional affidavit has been filed by learned counsel for the petitioner and copy thereof has been given to Sri Nath, learned counsel for the respondent-CBI.

on request of Sri Nath, list this case on 23.4.2013.

Order Date :- 10.4.2013

A.Nigam

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