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Shamimu-Ur-Rahman vs Director, Basic Education & 3 Ors.
2013 Latest Caselaw 71 ALL

Citation : 2013 Latest Caselaw 71 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Shamimu-Ur-Rahman vs Director, Basic Education & 3 Ors. on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2465 of 2007
 

 
Petitioner :- Shamimu-Ur-Rahman
 
Respondent :- Director, Basic Education & 3 Ors.
 
Petitioner Counsel :- Ganesh Gupta
 
Respondent Counsel :- C.Sc..,M.M.Asthana
 

 
Hon'ble Pankaj Mithal,J.

No counter affidavit has been filed despite the matter being pending since 2007.

Learned Standing counsel appearing for respondents no. 1,2 and 4 prays for and is allowed three weeks and no more for filing reply.

List immediately thereafter.

Office is directed to submit report regarding service of notice upon respondent no. 3.

Order Date :- 1.4.2013

SKS

 

 

 
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