Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Surajbhan And Others vs State Of U.P. And Another
2013 Latest Caselaw 708 ALL

Citation : 2013 Latest Caselaw 708 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Surajbhan And Others vs State Of U.P. And Another on 10 April, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 3388 of 2013
 

 
Petitioner :- Surajbhan And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Awadhesh Prasad Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Await for the notice by Sri Awadhesh Prasad Pandey, learned counsel for the applicants is ready with the draft of Rs. 5,000/- in favour of opposite party no. 2 in compliance of the order of this Court dated 28.1.2013.

List on 29.4.2013 on that date he shall again present and draft be handed over.

Order Date :- 10.4.2013

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter