M/S Nand Kishore Vrindavan Lal And ... vs U.P. Rajya Krishi Utpadan Mandi ...
2013 Latest Caselaw 705 ALL

Citation : 2013 Latest Caselaw 705 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

M/S Nand Kishore Vrindavan Lal And ... vs U.P. Rajya Krishi Utpadan Mandi ... on 10 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 20825 of 2011
 

 
Petitioner :- M/S Nand Kishore Vrindavan Lal And Others
 
Respondent :- U.P. Rajya Krishi Utpadan Mandi Parishad And Others
 
Petitioner Counsel :- Punit Kumar Gupta
 
Respondent Counsel :- Satish Mandhyan,A.B. Maurya,S.C.
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

As prayed, put up on 11.4.2013.

Order Date :- 10.4.2013

P.P.

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