Citation : 2013 Latest Caselaw 703 ALL
Judgement Date : 10 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 197 of 2013 Petitioner :- Gopal Prasad Gupta And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- R.K. Pandey Respondent Counsel :- C.S.C.,Manu Saxena,P.K. Singh Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
List after two weeks.
Interim order, granted earlier, shall continue to remain in operation till the next date of listing.
Order Date :- 10.4.2013
P.P.
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