Manoj Kumar Pathak vs State Of U.P. Through Prin. Secy. ...
2013 Latest Caselaw 693 ALL

Citation : 2013 Latest Caselaw 693 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Manoj Kumar Pathak vs State Of U.P. Through Prin. Secy. ... on 10 April, 2013

Bench: Uma Nath Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 2997 of 2013
 

 
Petitioner :- Manoj Kumar Pathak
 
Respondent :- State Of U.P. Through Prin. Secy. Food & Civil Supply Lko. &
 
Petitioner Counsel :- S.P.Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Dr. Satish Chandra,J.

Order (Oral)

On request, list the matter next week as fresh.

Order Date :- 10.4.2013

Irfan

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