Dhannu (Minor) Thru' His Father ... vs State Of U.P.
2013 Latest Caselaw 691 ALL

Citation : 2013 Latest Caselaw 691 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Dhannu (Minor) Thru' His Father ... vs State Of U.P. on 10 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1173 of 2008
 

 
Petitioner :- Dhannu (Minor) Thru' His Father Palla
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sushil Kumar Pandey,S.S.Pandey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

List this matter in the next cause list.

Order Date :- 10.4.2013

Monika

Download the LatestLaws.com Mobile App