State Of U.P. Through Principal ... vs Ram Chandra Maurya
2013 Latest Caselaw 685 ALL

Citation : 2013 Latest Caselaw 685 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

State Of U.P. Through Principal ... vs Ram Chandra Maurya on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 19420 of 2013
 

 
Petitioner :- State Of U.P. Through Principal Secry., Tax And Registration
 
Respondent :- Ram Chandra Maurya
 
Petitioner Counsel :- Nimai Dass
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 10.4.2013

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