Santosh Kumar vs Presiding Officer Industrial ...
2013 Latest Caselaw 68 ALL

Citation : 2013 Latest Caselaw 68 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Santosh Kumar vs Presiding Officer Industrial ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 6159 of 2007
 

 
Petitioner :- Santosh Kumar
 
Respondent :- Presiding Officer Industrial Tribunal Lko.And 2 Os.
 
Petitioner Counsel :- Jitendra Singh
 
Respondent Counsel :- C.S.C.,R.K.Trivedi
 

 
Hon'ble Pankaj Mithal,J.

After some arguments learned counsel for the petitioner submits that this matter be taken up along with writ petition No. 6260 of 2007 which is also identical and similar in nature.

As prayed, list in the next cause list along with above referred writ petition.

Order Date :- 1.4.2013

SKS

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