Panchoo Ram & 14 Ors. vs State Of U.P. Thru Secy. Sec. ...
2013 Latest Caselaw 673 ALL

Citation : 2013 Latest Caselaw 673 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Panchoo Ram & 14 Ors. vs State Of U.P. Thru Secy. Sec. ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6242 of 2007
 

 
Petitioner :- Panchoo Ram & 14 Ors.
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & 7 Ors.
 
Petitioner Counsel :- Y.K. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned standing counsel prays for and is allowed two weeks further time and no more for filing counter affidavit.

Rejoinder affidavit may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 10.4.2013

R.U.

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