Indrajeet Upadhyay [At:02:00 ... vs State Of U.P. Thru Secy. Basic ...
2013 Latest Caselaw 672 ALL

Citation : 2013 Latest Caselaw 672 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Indrajeet Upadhyay [At:02:00 ... vs State Of U.P. Thru Secy. Basic ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2829 of 2007
 

 
Petitioner :- Indrajeet Upadhyay [At:02:00 P.M.]
 
Respondent :- State Of U.P. Thru Secy. Basic Education & 9 Ors.
 
Petitioner Counsel :- K.D. Nag
 
Respondent Counsel :- C.S.C.,Jyotinjay Verma,Vimol Kumar,Vinod Kumar,Vishwa Mohni,Yogenra K Misra
 

 
Hon'ble Pankaj Mithal,J.

As prayed by learned counsel for the petitioner, list in the week commencing 29th April 2013.

Order Date :- 10.4.2013

SKS

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