Citation : 2013 Latest Caselaw 661 ALL
Judgement Date : 10 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- APPLICATION U/S 482 No. - 4952 of 2012 Petitioner :- Rakesh @ Rajesh And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Amit Kumar Singh,Nitin Agarwal Respondent Counsel :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Passed over on the illness slip of Sri Nitin Agarwal, learned counsel for the applicants.
List peremptorily in the next cause list.
Order Date :- 10.4.2013
Priyanka
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