Murli Dhar Rawat @ Lallu vs State Of U.P. And Another
2013 Latest Caselaw 658 ALL

Citation : 2013 Latest Caselaw 658 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Murli Dhar Rawat @ Lallu vs State Of U.P. And Another on 10 April, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 14815 of 2012
 

 
Petitioner :- Murli Dhar Rawat @ Lallu
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Dinesh Kumar Mishra,Ram Lagan Misra
 
Respondent Counsel :- Govt. Advocate,Mukhtar Alam
 

 
Hon'ble Ramesh Sinha,J.

Passed over on the illness slip of Sri Dinesh Kumar Gupta, learned counsel for the applicants.

List peremptorily in the next cause list.

Order Date :- 10.4.2013

Priyanka

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