Shaan Alam And Others vs State Of U.P. And Another
2013 Latest Caselaw 656 ALL

Citation : 2013 Latest Caselaw 656 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Shaan Alam And Others vs State Of U.P. And Another on 10 April, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 6037 of 2012
 

 
Petitioner :- Shaan Alam And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- B.D. Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

List revised.

None appears for the parties.

Mediation successful between the parties.

Dismissed as infructuous.

Order Date :- 10.4.2013

Priyanka

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