Naresh vs State Of U.P.
2013 Latest Caselaw 635 ALL

Citation : 2013 Latest Caselaw 635 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Naresh vs State Of U.P. on 9 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 103 of 1999
 

 
Petitioner :- Naresh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- B.K.Srivastava,Santosh Kumar Yadav Warsi,Sri Ravindra Kr Yaday,Sri Shiv Poojan Maurya
 
Respondent Counsel :- Government Advocate
 

 
Hon'ble Ajai Lamba,J.

Case is pending adjudication since 1997.

Illness slip has been filed on behalf of learned counsel for the petitioner.

List on 24.4.2013.

It is made clear that no further adjournment would be given for any reason.

Order Date :- 9.4.2013

A.Nigam

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