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M/S Teracom Limited And Another vs U.P. Power Transmission ...
2013 Latest Caselaw 626 ALL

Citation : 2013 Latest Caselaw 626 ALL
Judgement Date : 9 April, 2013

Allahabad High Court
M/S Teracom Limited And Another vs U.P. Power Transmission ... on 9 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 18003 of 2013
 

 
Petitioner :- M/S Teracom Limited And Another
 
Respondent :- U.P. Power Transmission Corporation Ltd. And Others
 
Petitioner Counsel :- Anil Tiwari,Ajay Kumar
 
Respondent Counsel :- R.K. Srivastava,Sanjay Singh
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 11.4.2013 as fresh before appropriate  Bench.

Order Date :- 9.4.2013

P.P.

 

 

 
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