Surendra Kumar (Minor-B.C.) vs State Of U.P.& Another
2013 Latest Caselaw 611 ALL

Citation : 2013 Latest Caselaw 611 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Surendra Kumar (Minor-B.C.) vs State Of U.P.& Another on 9 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- BAIL No. - 2105 of 2013
 

 
Petitioner :- Surendra Kumar (Minor-B.C.)
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- V.K.Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Pankaj Mithal,J.

Learned Standing counsel may obtain instructions.

Issue notice to respondent no. 2 fixing early date.

Order Date :- 9.4.2013

SKS

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