Citation : 2013 Latest Caselaw 61 ALL
Judgement Date : 1 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 2466 of 1998 Petitioner :- Mulakutta Nagraja Kumar (Non State) Respondent :- Banking Service Recruitment Board Lucknow Petitioner Counsel :- Bharat Singh Rawat,Ravindra Kumar Srivastava Respondent Counsel :- P.L. Misra,V.G. Misra Hon'ble Pankaj Mithal,J.
Petitioner by means of this petition is seeking direction to the authorities to decide representation dated 7.5.1998 and for appointment on the post of Typist Cum Stenographer.
The matter is pending since 1998 and the status as on date is not available on record.
Learned counsel for the petitioner may inform as to the status of the petitioner and if the petitioner is still inclined to press the petition.
List in the next cause list.
Order Date :- 1.4.2013
SKS
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