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Israiel @ Lahadua vs State Of U.P.
2013 Latest Caselaw 590 ALL

Citation : 2013 Latest Caselaw 590 ALL
Judgement Date : 9 April, 2013

Allahabad High Court
Israiel @ Lahadua vs State Of U.P. on 9 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- BAIL No. - 2085 of 2013
 

 
Petitioner :- Israiel @ Lahadua
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Bajhul Quamar Siddiqui,Bhavana
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Pankaj Mithal,J.

Learned A.G.A. prays for and is allowed two weeks time for filing counter affidavit.

List on 29.4.2013.

Order Date :- 9.4.2013

R.U.

 

 

 
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