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Yashpal Singh Bajwa vs Bhagirath Gramin Bank & Others
2013 Latest Caselaw 584 ALL

Citation : 2013 Latest Caselaw 584 ALL
Judgement Date : 9 April, 2013

Allahabad High Court
Yashpal Singh Bajwa vs Bhagirath Gramin Bank & Others on 9 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5567 of 1990
 

 
Petitioner :- Yashpal Singh Bajwa
 
Respondent :- Bhagirath Gramin Bank & Others
 
Petitioner Counsel :- Amit Bose,R.K. Sharma,Virendra Misra
 
Respondent Counsel :- C.S.C.,A K Chandra,A.K. Chaturvedi
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the parties submit that the dispute in this writ petition relates to the services of an officer and therefore it is cognizable by Division Bench.

Office to verify and to submit afresh report regarding it and to place the matter accordingly before the appropriate court at an early date.  

Order Date :- 9.4.2013

R.U.

 

 

 
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