Divisional Manager United India ... vs Sm. Rakshawati And Others
2013 Latest Caselaw 582 ALL

Citation : 2013 Latest Caselaw 582 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Divisional Manager United India ... vs Sm. Rakshawati And Others on 9 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 440 of 2013
 

 
Petitioner :- Divisional Manager United India Insurance Co. Ltd.
 
Respondent :- Sm. Rakshawati And Others
 
Petitioner Counsel :- Nagendra Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Issue notice.

The appellant may take steps to serve the respondents by registered post.

Order Date :- 9.4.2013

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