Central Bank Of India ... vs Prescribed Authority Central ...
2013 Latest Caselaw 561 ALL

Citation : 2013 Latest Caselaw 561 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Central Bank Of India ... vs Prescribed Authority Central ... on 8 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1198 of 2003
 

 
Petitioner :- Central Bank Of India Nationalised Bank
 
Respondent :- Prescribed Authority Central Govt.Industrail Tribunal
 
Petitioner Counsel :- N.K.Seth,Gopal Kumar Srivastava
 
Respondent Counsel :- N.K. Agarwal,Bhupendra Singh,Sanjay Bhasin
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the respondent.

Order Date :- 8.4.2013

R.U.

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