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Smt. Neeraj Kumari vs Om Prakash
2013 Latest Caselaw 559 ALL

Citation : 2013 Latest Caselaw 559 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Smt. Neeraj Kumari vs Om Prakash on 8 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 110 of 2013
 

 
Petitioner :- Smt. Neeraj Kumari
 
Respondent :- Om Prakash
 
Petitioner Counsel :- Km. Rachna Tiwari
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Issue notice.

The appellant may take steps to serve the respondent by registered post.

Order Date :- 8.4.2013

OP

 

 

 
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