Mushtaque Husain vs State Of U.P. & Others
2013 Latest Caselaw 55 ALL

Citation : 2013 Latest Caselaw 55 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Mushtaque Husain vs State Of U.P. & Others on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 565 of 1996
 

 
Petitioner :- Mushtaque Husain
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.A.Siddiqui
 
Respondent Counsel :- C.S.C.,D.R.Misra,Deepak Srivastava,Jagdish Prasad Maurya,M.M. Asthana,Vijai Bajpai
 

 
Hon'ble Pankaj Mithal,J.

List this matter before appropriate Bench as an application for recall of an order is said to be pending.

Order Date :- 1.4.2013

R.U.

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