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C.M.P. Degree College And Others vs Union Of India Thru Secy. And ...
2013 Latest Caselaw 547 ALL

Citation : 2013 Latest Caselaw 547 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
C.M.P. Degree College And Others vs Union Of India Thru Secy. And ... on 8 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 59482 of 2012
 

 
Petitioner :- C.M.P. Degree College And Others
 
Respondent :- Union Of India Thru Secy. And Others
 
Petitioner Counsel :- Siddharth Nandan
 
Respondent Counsel :- A.S.G.I.,Devendra Kumar,Ram Gopal Tripathi,S.C.
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up tomorrow.

Order Date :- 8.4.2013

P.P.

 

 

 
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