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Nagendra Pratap Singh vs State Of U.P. Thru' Secretary And ...
2013 Latest Caselaw 544 ALL

Citation : 2013 Latest Caselaw 544 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Nagendra Pratap Singh vs State Of U.P. Thru' Secretary And ... on 8 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 12632 of 2013
 

 
Petitioner :- Nagendra Pratap Singh
 
Respondent :- State Of U.P. Thru' Secretary And Others
 
Petitioner Counsel :- Pradeep Upadhyay
 
Respondent Counsel :- C.S.C,A.P. Paun,Brijesh Ojha,Vivek Verma
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list.

Interim order, granted earlier, shall continue  to remain in operation till the next date of listing.

Order Date :- 8.4.2013

P.P.

 

 

 
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