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Akhilesh Kumar Misra vs State Of U.P.Through Secy ...
2013 Latest Caselaw 537 ALL

Citation : 2013 Latest Caselaw 537 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Akhilesh Kumar Misra vs State Of U.P.Through Secy ... on 8 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3967 of 2004
 

 
Petitioner :- Akhilesh Kumar Misra
 
Respondent :- State Of U.P.Through Secy Intermediate Education
 
Petitioner Counsel :- S.K.Gupta,D.C.Mishra,Rajesh Verma,S.K.Tripathi,S.Z.Khan,Sadhu Saran Shukla
 
Respondent Counsel :- C.S.C.,B.K.Singh,M.M. Asthana
 

 
Hon'ble Pankaj Mithal,J.

This Court vide order dated 3.1.2013 has directed the Deputy Director of Education, Lucknow/Regional Deputy Direction (Education), Lucknow to get the Bombey Art Certificate 2002 of the petitioner with Roll No. 1234 verified as to whether it is a genuine one or is a forged or fabricated document. 

Learned Standing counsel seeks time till tomorrow ie. 9.4.2013 to contact the concern authority and to appraise the Court, if any, enquiry in the matter for verification of the above certificate has been done or not.

As prayed, put up tomorrow ie. 9.4.2013.

Order Date :- 8.4.2013

SKS

 

 

 
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