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Jagjeet Singh vs Smt. Jasvinder Kaur (Divorsee) ...
2013 Latest Caselaw 531 ALL

Citation : 2013 Latest Caselaw 531 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Jagjeet Singh vs Smt. Jasvinder Kaur (Divorsee) ... on 8 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 109 of 2013
 

 
Petitioner :- Jagjeet Singh
 
Respondent :- Smt. Jasvinder Kaur (Divorsee) And 3 Ors.
 
Petitioner Counsel :- Sumit Daga
 

 
Hon'ble Rajes Kumar,J.

One month's time is allowed to the appellant to deposit the Court fee.

List thereafter.

Order Date :- 8.4.2013

OP

 

 

 
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