Shiv Narayan And Another vs Abhishek Prakash, D.M. And 2 Ors.
2013 Latest Caselaw 527 ALL

Citation : 2013 Latest Caselaw 527 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Shiv Narayan And Another vs Abhishek Prakash, D.M. And 2 Ors. on 8 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1627 of 2013
 

 
Petitioner :- Shiv Narayan And Another
 
Respondent :- Abhishek Prakash, D.M. And 2 Ors.
 
Petitioner Counsel :- S.C. Tiwari
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the applicants, list in the next cause list to enable him to place on record the award made by the Special Land Acquisition Officer under Section 11 of the Land Acquisition Act, 1894 on the basis of which the applicants are claiming compensation.

Order Date :- 8.4.2013

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