Diwakar Sharma And Ors. vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 52 ALL

Citation : 2013 Latest Caselaw 52 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Diwakar Sharma And Ors. vs State Of U.P.Thru Secy & Ors. on 1 April, 2013

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 17174 of 2013
 

 
Petitioner :- Diwakar Sharma And Ors.
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Petitioner Counsel :- Havaldar Verma,Himanshu Pandey
 
Respondent Counsel :- C.S.C.,Y.S.Bohra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Connect with Writ Petition No. 17043 of 2013.

Sri Neeraj Upadhya learned Additional Standing Counsel prays for and is granted ten days time to file a counter affidavit.

List thereafter.

Order Date :- 1.4.2013

Priyanka

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