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M/S Gautam Associates vs Chairman, U.P. Power Corporation ...
2013 Latest Caselaw 517 ALL

Citation : 2013 Latest Caselaw 517 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
M/S Gautam Associates vs Chairman, U.P. Power Corporation ... on 8 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 13639 of 2013
 

 
Petitioner :- M/S Gautam Associates
 
Respondent :- Chairman, U.P. Power Corporation Ltd. And Others
 
Petitioner Counsel :- Aalok Kumar Srivastava
 
Respondent Counsel :- Mahboob Ahmad,S.C.
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Sri S.K. Upadhyaya, learned counsel  submits that he has been instructed  by the respondents no. 1 to 6 to argue the case on their behalf. 

List in the next cause list showing name of  Sri S.K. Upadhyaya as counsel for respondents.

Interim order, granted earlier, shall continue  to remain in operation till the next date of listing.

Order Date :- 8.4.2013

P.P.

 

 

 
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