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Shrawan Kumar And Anr. vs The State Of U.P
2013 Latest Caselaw 506 ALL

Citation : 2013 Latest Caselaw 506 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Shrawan Kumar And Anr. vs The State Of U.P on 8 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1019 of 2013
 

 
Petitioner :- Shrawan Kumar And Anr.
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- R.P Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request, list after two weeks.

Order Date :- 8.4.2013

A.Nigam

 

 

 
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