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Bhagirath Gramin Bank vs Smt.Sikandra Jahan Siddiqui
2013 Latest Caselaw 50 ALL

Citation : 2013 Latest Caselaw 50 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Bhagirath Gramin Bank vs Smt.Sikandra Jahan Siddiqui on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6837 of 1997
 

 
Petitioner :- Bhagirath Gramin Bank
 
Respondent :- Smt.Sikandra Jahan Siddiqui
 
Petitioner Counsel :- A.K.Chaturvedi
 
Respondent Counsel :- A.K.Dixit
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner has not taken steps to carry out the amendment  allowed vide order dated 7.1.2013. He may incorporate the amendment as directed within a week  failing which the petition  will be heard in the form it exists.

List thereafter.

Order Date :- 1.4.2013

R.U.

 

 

 
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