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Rajan Lal & Others vs U.P. Jal Nigam & Others
2013 Latest Caselaw 49 ALL

Citation : 2013 Latest Caselaw 49 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Rajan Lal & Others vs U.P. Jal Nigam & Others on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4807 of 1996
 

 
Petitioner :- Rajan Lal & Others
 
Respondent :- U.P. Jal Nigam & Others
 
Petitioner Counsel :- S.S.L. Srivastava
 
Respondent Counsel :- Kapil Deo,I.P.Singh
 

 
Hon'ble Pankaj Mithal,J.

Connect and list along with Writ Petitions No. 5532 of 1996 and 5562 of 1996 in the next cause list. 

In the meantime learned counsel for the parties may seek instructions as to whether the services of the petitioners have been regularized.

Order Date :- 1.4.2013

SKS

 

 

 
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