Sehdev Singh vs Managing Director, U.P. Power ...
2013 Latest Caselaw 485 ALL

Citation : 2013 Latest Caselaw 485 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Sehdev Singh vs Managing Director, U.P. Power ... on 5 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 62560 of 2005
 

 
Petitioner :- Sehdev Singh
 
Respondent :- Managing Director, U.P. Power Corp. Ltd. And Others
 
Petitioner Counsel :- Satish Mandhyan
 
Respondent Counsel :- R.D. Khare,A.K.Mehrotra,Sc
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioners, the case is passed over for the day.

Order Date :- 5.4.2013

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