Raja Ram And Others vs Chairman City Board, Hapur And ...
2013 Latest Caselaw 484 ALL

Citation : 2013 Latest Caselaw 484 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Raja Ram And Others vs Chairman City Board, Hapur And ... on 5 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 76511 of 2005
 

 
Petitioner :- Raja Ram And Others
 
Respondent :- Chairman City Board, Hapur And Others
 
Petitioner Counsel :- A.K. Tripathi,Deepak Rana,S.K.Tyagi
 
Respondent Counsel :- C.S.C.,K.P.S.Jadaun,Kamlesh Singh Jadaun
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioners prays for and is granted a week's time to file the rejoinder affidavit.

List this petition in the next cause list.

Order Date :- 5.4.2013

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