Ramesh Chandra vs D.I.O.S.
2013 Latest Caselaw 483 ALL

Citation : 2013 Latest Caselaw 483 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Ramesh Chandra vs D.I.O.S. on 5 April, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 9203 of 1992
 

 
Petitioner :- Ramesh Chandra
 
Respondent :- D.I.O.S.
 
Petitioner Counsel :- V.B. Yadav,Vinod Sinha
 
Respondent Counsel :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised, no one appears to press this petition.

In the interest of justice no adverse order is passed.

List this case in the next Cause List amongst top twenty cases.

Order Date :- 5.4.2013

ssm

Download the LatestLaws.com Mobile App