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Upendra Kumar vs Beerbal Singh
2013 Latest Caselaw 473 ALL

Citation : 2013 Latest Caselaw 473 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Upendra Kumar vs Beerbal Singh on 5 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4524 of 2012
 

 
Petitioner :- Upendra Kumar
 
Respondent :- Beerbal Singh
 
Petitioner Counsel :- F.N. Dubey,B.R. Mishra
 

 
Hon'ble Rajes Kumar,J.

List after six weeks. Office is directed to give a fresh report  about the service of notice.

Order Date :- 5.4.2013

OP

 

 

 
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