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C/M Gandhi Bal Nekatan Kanya Inter ... vs State Of U.P. And Others
2013 Latest Caselaw 471 ALL

Citation : 2013 Latest Caselaw 471 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
C/M Gandhi Bal Nekatan Kanya Inter ... vs State Of U.P. And Others on 5 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - C No. - 59295 of 2010
 

 
Petitioner :- C/M Gandhi Bal Nekatan Kanya Inter College Thru.Manager & An
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bheem Singh,Ashok Khare,G.K.Singh
 
Respondent Counsel :- C.S.C.,Lalit Kumar,Saurabh Gour,V.K. Misra
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list. Interim order shall continue till the next date of listing.

Order Date :- 5.4.2013

SK

 

 

 
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