Rajesh Kumar Soni vs State Of U.P. And Anr.
2013 Latest Caselaw 470 ALL

Citation : 2013 Latest Caselaw 470 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Rajesh Kumar Soni vs State Of U.P. And Anr. on 5 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Civil Misc. Correction Application No.10290 of 2013
 
In
 
Case :- WRIT - C No. - 57817 of 2012
 

 
Petitioner :- Rajesh Kumar Soni
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Dinesh Kumar Misra,Rahul Malviya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Heard learned counsel for the petitioner.

In the first, second and last paragraph of the judgment and order dated 5th November, 2012, the date "29th May, 2012" shall be deleted and shall be replaced by "25th September, 2012".

The application is allowed to the extent indicated above.

Order Date :- 5.4.2013

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