Ram Lakhan Kashyap vs U.P.Sahkari Gram Vikas Bank ...
2013 Latest Caselaw 47 ALL

Citation : 2013 Latest Caselaw 47 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Ram Lakhan Kashyap vs U.P.Sahkari Gram Vikas Bank ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2846 of 2003
 

 
Petitioner :- Ram Lakhan Kashyap
 
Respondent :- U.P.Sahkari Gram Vikas Bank Ltd.Through M.D.And 2 Ors
 
Petitioner Counsel :- Manish Chandra,Mahesh Chandra
 
Respondent Counsel :- Brijesh Kumar Verma
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner wants to complete his instructions and to bring on record the enquiry report. He may do so by filing supplementary affidavit within two weeks.

List thereafter.

Order Date :- 1.4.2013

SKS

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